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CWP No. 39633 OF 2025 (MANIK KHURANA VERSUS THE CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS) |
"ENCHANCING EXPERIENCE CRITERIA TO SHORTLIST CANDIDATES PERMISSIBLE" |
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CWP No. 24483 OF 2025 (SANDEEP KUMAR AND OTHERS VERSUS STATE OF HARYANA AND OTHERS) |
Constables not wanting promotion cannot be compelled. |
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CWP No. 13338 of 2025 (CHARNBIR SINGH VERSUS PUNJABI UNIVERSITY PATIALA AND OTHERS) |
Services of contract employee can be terminated without inquiry. |
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COCP-1484-2016 |
"Name of Sunam Town changed to Sunam Udham Singh Wala. Railway Station henceforth would be known as "Sunam Udham Singh Wala Railway
Station" in view of supreme sacrifice of Shaheed Udham Singh - directs High Court."
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CRM-M 31881 of 2015 |
"Fastway Case - Petitioner levels allegations in affidavit of harassment by police at the behest of private respondents. Reply of the State sought by
the H.C. "
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CRM M-5108 of 2016 |
"Baggu Khan's case. Alleges false implication by police in a case under NDPS Act as the SHO was bribed. Investigation handed-over to CBI with liberty to take action against guilty officials, if any. " |
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CRM-26067-2015 |
"Dr. Deepak A.N., Senior Resident, Department of Neuro Surgery, P.G.I., Chandigarh and Dr. Karamjit Singh, Medico Legal Expert, Rajindra Hospital. Patiala Summoned by the Punjab and Haryana High Court for Clarification in which accused are seeking bail in a case of attempt to murder." |
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